Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 128] [Entire Act] State of Punjab - Subsection Section 128(4) in The Punjab Motor Vehicles Rules, 1989 (4)The fees for grant of permit under this sub-rule shall be as specified in rule 68 and 69, as the case may be.
