Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Karnataka - Subsection

Section 9(7) in Pilikula Development Authority Act, 2018

(7)Advisory Committee shall give suggestions in terms of Development of the Project, Finances, Administration, for which Authority shall give due importance while administrating and managing various projects of the Authority.