Section 3(2)(ii) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003

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Union of India - Subsection

Section 3(2)(ii) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003

(ii)no employee shall, in the performance of his official duties, or in exercise of powers conferred on him, act otherwise than in his best judgment except when he is acting under the direction of his official superior.

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Union of India - Subsection

Section 3(2)(ii) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003