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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(3) in The Orissa Compulsory Labour Rules, 1948

(3)The officer-in-charge shall inspect all the embankments in the police-station of which he is in charge sufficiently in time before the advent of the rains and ascertain the weak points which need repair for preventing any breach or damage to the embankment. He may also take action on reports received from the Village Officers, villagers or other sources after verifying the correctness of the reports received.