Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act] Union of India - Subsection Section 10(4)(C) in The Patents Act, 1970 (C)access to the material is available in the depository institution only after the date of the application of patent in India or if a priority is claimed after the date of the priority;