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[Cites 0, Cited by 0] [Section 74(6)] [Section 74] [Entire Act]

Union of India - Subsection

Section 74(6)(a) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(a)If the amount of gratuity disbursed by the Head of Office proves to be larger than the amount finally assessed by the Director (Administration) the beneficiary shall not be required to refund the excess.