Gauhati High Court
Nowgong Co-Operative Sugar Mills ... vs Vinod Kumar Pipersania And 5 Ors on 9 November, 2022
Page No.# 1/5
GAHC010118412015
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/405/2015
NOWGONG CO-OPERATIVE SUGAR MILLS WORKER'S UNION
HAVING ITS OFFICE AT KAMPUR DIST. NAGAON, ASSAM, REP. BY ITS
GENERAL SECRETARY- SRI BHADRA KANTA NATH.
VERSUS
VINOD KUMAR PIPERSANIA and 5 ORS
IAS, CHIEF SECRETARY TO THE GOVT. OF ASSAM, DISPUR, GUWAHATI-
781006.
2:SRI HEMANTA NARZARY
IAS
PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
CO-OPERATION DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:DR. RAVI KOTA
IAS
PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI- 781006.
4:SRI V.B. PYARELAL
IAS
ADDITIONAL CHIEF SECRETARY-CUM- PRINCIPAL SECRETARY TO THE
GOVT. OF ASSAM
PUBLIC ENTERPRISES DEPARTMENT
DISPUR
Page No.# 2/5
GUWAHATI- 781006.
5:SRI SANJIB GOGOI
IAS
REGISTRAR OF CO-OPERATIVE SOCIETIES
ASSAM
KHANAPARA
GUWAHATI - 781022.
6:SMT. ANUPAMA CHAKRABORTY
OFFICIAL LIQUIDATOR-CUM- MANAGING DIRECTOR FOR THE NAGAON
CO -OPERATIVE SUGAR MILLS LTD.
KAMPUR
DIST. NAGAON
ASSAM
Advocate for the Petitioner : MR.M K BARUAH
Advocate for the Respondent : MR.KHAYERUDDINR-1 and 2
Linked Case : Cont.Cas(C)/115/2016
GULMAI DAS and 7 ORS
W/O LT. JURMONI DAS
VILL. JELMONI
P.O. DHUDANG
2: GOLAPI MURA
W/O BHADUA MURA
VILL. RANGDHALI GOAN
P.O. BATIPORIA
3: SAGAR CH. BORA
S/O LT. TELTUPI BORA
VILL. KOMARGAON
P.O. DERGAON
4: ANIL BORTHAKUR
S/O LT. NANDESWAR BARTHAKUR
VILL. KURALGURI
P.O. BORUAH BAMUNGAON
5: TULSHI GOGOI
Page No.# 3/5
S/O LT. MUKESWAR GOGOI
VILL. and P.O. BATIPORIA
6: LILA DHAR SAIKIA
S/O LT. DURNO SAIKIA
VILL. JERASUK
P.O. GONOK PUKHURI
7: GONESH BORA
S/O LT. GOPAL BORA
VILL. PULUGAMARIA
P.O. GONOK PUKHURI
8: PUNA RAM SAIKIA
S/O LT. MOGORAM SAIKIA
VILL. and P.O. BONGALGAON
ALL THE PETITIONERS ARE DIST- GOLAGHAT
ASSAM
PIN-785621
VERSUS
VINOD KUMAR PEPERSENIA and 7 ORS
IAS
THE CHIEF SECY. TO THE GOVT. OF ASSAM
DISPUR
GHY-6
2:HEMANTA NAGARI
IAS
THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
CO-OP. DEPTT.
DISPUR
GHY-6
3:V.B. PEYARALAL
IAS
THE ADDL. CHIEF SECY. TO THE GOVT. OF ASSAM
PUBLIC ENTERPRISES DEPTT.
DISPUR
GHY-6
4:ROVI KOTA
IAS
THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GHY-6
5:S.K. GOGOI
THE REGISTRAR OF CO-OP. SOCIETIES
ASSAM GOVT. OF ASSAM
Page No.# 4/5
KHANAPARA
GHY-22
6:ANIL HAZARIKA
THE MANAGING DIRECTOR
ASSAM
CO-OP. SUGAR MILLS LTD.
BARUAH BAMUNGAON
C/O O/O THE DY. REGISTRAR OF CO-OP. SOCIETIES
ASSAM
7:ANWARUL HAQUE
THE DY. COMMISSIONER
GOLAGHAT
P.O. and DIST- GOLAGHAT
ASSAM
PIN-785621
8:S.K. SANGMA
THE REGIONAL PROVIDENT FUND COMMISSIONER
NORTH EASTERN REGION
G.S. ROAD
BHANGAGARH
GHY-5
------------
Advocate for : MR.M U MONDAL
Advocate for : MR.N HAQUE R-1and2 appearing for VINOD KUMAR
PEPERSENIA and 7 ORS
Linked Case : Cont.Cas(C)/801/2015
BENU MOHAN BORAH and 25 ORS.
S/O. LT. GAGAN CH. BORA
VILL. ATI KAMPUR
P.O. and P.S. KAMPUR
DIST. NAGAON
ASSAM.
VERSUS
VINOD KR. PIPERSANIA and 4 ORS.
CHIEF SECY. TO THE GOVT. OF ASSAM
DISPUR
GHY.-781006.
------------
Advocate for : MR.K GOGOI
Page No.# 5/5
Advocate for : DR.B AHMEDR-1
2
4and5 appearing for VINOD KR. PIPERSANIA and 4 ORS.
Linked Case : Cont.Cas(C)/705/2015
BHABANANDA DUTTA and 37 ORS
S/O. LT. KASIRAM DUTTA
VILL. BURAGAON
P.O. BARUAH BAMUNGAON
VERSUS
VINOD KUMAR PEPERSENIA and 7 ORS
THE CHIEF SECY. TO THE GOVT. OF ASSAM
DISPUR
GHY.-06.
------------
Advocate for : MR.M U MONDAL
Advocate for : MR.A U AHMEDR-1
2 and 5 appearing for VINOD KUMAR PEPERSENIA and 7 ORS
BEFORE
HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR
ORDER
Date : 09.11.2022 Heard Mr. K.Islam, learned counsel appearing on behalf of Mr. M.U.Mondal, learned counsel for the petitioner.
List this matter on 25.11.2022.
JUDGE Comparing Assistant