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Delhi High Court - Orders

Policybazaar Insurance Web Aggregator ... vs Coverfox Insurance Broking Pvt. Ltd. & ... on 12 August, 2024

                                    $~40
                                    *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +        CS(COMM) 259/2019, I.A. 11315-11317/2019, I.A. 11953/2019
                                             I.A. 17426-17428/2019
                                             POLICYBAZAAR INSURANCE WEB AGGREGATOR & ANR.
                                                                                              .....Plaintiffs
                                                               Through: Mr. Abhishek Kotnala and Mr.
                                                                        Deepankar Mishra, Advocates
                                                               versus

                                             COVERFOX INSURANCE BROKING PVT. LTD. & ORS.
                                                                                         .....Defendants
                                                          Through: Mr. Aditya Gupta and Mr. Sauhard
                                                                     Along, Advocates for D-2
                                                                     Mr. Neel Mason, Mr. Vihan Dang
                                                                     and Mr. Ujjawal Bhargava,
                                                                     Advocates for D-3
                                             CORAM:
                                             HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                          ORDER

% 12.08.2024 I.A. 36219/2024-O-23,R-1

1. By virtue of the present application, the plaintiffs seek withdrawal of the present suit.

2. For the reasons stated in the application, the application is allowed and accordingly, the present suit alongwith pending application(s), if any, is dismissed as withdrawn.

3. The date already fixed i.e 17.09.2024 stands cancelled.

SAURABH BANERJEE, J AUGUST 12, 2024/akr This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/08/2024 at 06:30:11