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Supreme Court - Daily Orders

Commissioner Of Income Tax (E) vs Goregaon Sports Club on 13 August, 2019

Bench: Rohinton Fali Nariman, Surya Kant

     ITEM NO.21                               COURT NO.4                 SECTION IX

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 25125/2019

     (Arising out of impugned final judgment and order dated 31-01-2019
     in ITA No. 1311/2016 passed by the High Court Of Judicature At
     Bombay)

     COMMISSIONER OF INCOME TAX (E)                                       Petitioner(s)

                                                     VERSUS

     GOREGAON SPORTS CLUB                                                 Respondent(s)

     (FOR ADMISSION and I.R. and IA No.113022/2019-CONDONATION OF DELAY
     IN FILING)

     Date : 13-08-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE SURYA KANT

     For Petitioner(s)                   Mr. K.M. Natraj, ASG
                                         Mr. Sharath Nambiar, Adv.
                                         Ms. Anita Sahni, Adv.
                                         Mr. Amit Verma, Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Tag with C.A. No. 8044/2016.

(R. NATARAJAN) (RENU DIWAN) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.08.13 17:04:25 IST Reason: