Madras High Court
Sriramulu vs The Inspector General Of Registration on 19 July, 2019
Author: K.Kalyanasundaram
Bench: K.Kalyanasundaram
1
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 19.07.2019
CORAM
THE HONOURABLE MR.JUSTICE K.KALYANASUNDARAM
W.P.Nos.6802 and 6803 of 2009
and
M.P.Nos.1 and 1 of 2009
Sriramulu ..Petitioner
in W.P.No.6802 of 2009
Bharathi ..Petitioner
in W.P.No.6803 of 2009
Vs
1.The Inspector General of Registration,
No.100, Santhome High Road,
Chennai – 600 028.
2.The Special Tahsildar (Stamps),
Singara Velar Maaligai,
Rajaji Salai, Chennai – 600 001.
3.The Sub-Registrar,
Virugambakkam Sub-Registrar Office,
Virugambakkam, Chennai. .. Respondents
in both W.Ps
Common Prayer: Writ Petitions are filed under Article 226 of the
Constitution of India, seeking issuance of a writ of certiorari, calling for the
records relating to the demand notice dated 12.01.2009 bearing document
Nos.5431/99 & 5426/99 issued by the second respondent and quash the
same.
http://www.judis.nic.in
2
For Petitioners : Mr.S.P.Meenakshi Sundaram
(in both W.Ps)
For Respondents : Mr.P.P.Purushothaman
Government Advocate
(in both W.Ps)
COMMON ORDER
When the matter came up for hearing on 10.07.2019 and 18.07.2019, there was no representation for the petitioners. Hence, the petitions are posted today under the caption "for dismissal". Today, the learned counsel for the petitioners seeks further time and this Court is not inclined to grant the prayer. Hence, the Writ Petitions are dismissed for non-prosecution. No costs. Consequently, connected miscellaneous petitions are closed.
19.07.2019 Speaking Order / Non Speaking Order Index: Yes/ No Internet:Yes/No pvs http://www.judis.nic.in 3 To
1.The Inspector General of Registration, No.100, Santhome High Road, Chennai – 600 028.
2.The Special Tahsildar (Stamps), Singara Velar Maaligai, Rajaji Salai, Chennai – 600 001.
3.The Sub-Registrar, Virugambakkam Sub-Registrar Office, Virugambakkam, Chennai.
http://www.judis.nic.in 4 K.KALYANASUNDARAM, J., pvs W.P.Nos.6802 and 6803 of 2009 and M.P.Nos.1 and 1 of 2009 19.07.2019 http://www.judis.nic.in