Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of Punjab - Subsection Section 71(3) in The Punjab Minor Canals Act, 1905 (3)interferes with or alters the flow of water in any river, creek, or stream so as to endanger, damage or render less useful any canal;
