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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Greater Bengaluru City Corporation -

Section 16(f) in Bangalore Mahanagara Palike Building Bye-laws 2003

(f)Alternate means of parking such as terrace parking, multi stage parking, parking silos may be permitted, subject to production of NOC’s from the Authorities (in case of high rise buildings). In such cases, a clear height of 3.6 Meters in the basement floor has to be provided, and the space to be earmarked per unit of Car parking may be determined by the authority.