(2)The Committee shall have, in addition to the Chairman and the Convenor, seven other members of whom -(a)one shall be a nominee of the District Magistrate of the district;(b)one shall be a nominee of the Director of the Department of Archaeology, Government of West Bengal;(c)one shall be an eminent architect;(d)one shall be an artist;(e)one shall be an environmentalist;(f)one shall be a historian; and(g)one shall be the concerned Executive Engineer of the Municipal Engineering Directorate.
