Madhya Pradesh High Court
M/S Jay Pee Rewa Cement vs Government Of India on 17 September, 2024
Author: Vivek Rusia
Bench: Vivek Rusia
1 WP-6709-2011 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 6709 of 2011 (M/S JAY PEE REWA CEMENT Vs GOVERNMENT OF INDIA AND OTHERS ) WP/10657/2016 Dated : 17-09-2024 Parties through their counsel.
IA No.15871/2024 is rejected as no reasons have been assigned for urgent hearing.
(VIVEK RUSIA) (ANURADHA SHUKLA)
JUDGE JUDGE
Praveen
Signature Not Verified
Signed by: PRAVEEN
Signing time: 20-09-
2024 19:12:03