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Madhya Pradesh High Court

M/S Jay Pee Rewa Cement vs Government Of India on 17 September, 2024

Author: Vivek Rusia

Bench: Vivek Rusia

1 WP-6709-2011 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 6709 of 2011 (M/S JAY PEE REWA CEMENT Vs GOVERNMENT OF INDIA AND OTHERS ) WP/10657/2016 Dated : 17-09-2024 Parties through their counsel.

IA No.15871/2024 is rejected as no reasons have been assigned for urgent hearing.





                                    (VIVEK RUSIA)                                  (ANURADHA SHUKLA)
                                        JUDGE                                            JUDGE


                         Praveen




Signature Not Verified
Signed by: PRAVEEN
Signing time: 20-09-
2024 19:12:03