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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(8) in West Bengal College Service Commission Act, 2012

(8)"Commission" means the West Bengal College Service Commission established under sub-section (1) of section 3 of the West Bengal College Service Commission Act, 1978, (West Bengal Act 62 of 1978);