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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(1) in Tamil Nadu Powerloom Weaving Worker's Social Security and Welfare Scheme, 2010

(1)The Labour Officer (Social Security Scheme) of the respective district shall, on an application from a registered manual worker, after due verification, sanction a sum of [Rs.3000/- (Rupees three thousand only) for men and Rs.5000/- (Rupees five thousand only) for women, as assistance to meet the marriage expenses of the registered manual worker or of the son or daughter of the registered manual worker, as the case may be] [Substituted for 'Rs.2,000 (Rupees two thousand only) as assistance to meet the marriage expenses of the applicant or his son or daughter' by G.O. Ms. No. 39, dt. 28.02.2011, published dated 1.3.2011.].