Supreme Court - Daily Orders
Union Territory Of Jammu And Kashmir vs Saba Wani on 31 October, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.49+51+52+53+54 COURT NO.12 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 12210/2023
(Arising out of impugned final judgment and order dated 04-02-2023
in SWP No. 3801/2019 passed by the High Court of Jammu & Kashmir
and Ladakh at Srinagar)
UNION TERRITORY OF JAMMU AND KASHMIR & ORS. Petitioner(s)
VERSUS
SABA WANI Respondent(s)
(IA No. 110719/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP (C) Diary No. 35656/2023
[TO BE TAKEN UP ALONG WITH ITEM NO. 49 I.E. SLP(C) NO. 12210/2023.]
(FOR ADMISSION and I.R. and IA No.192489/2023-CONDONATION OF DELAY
IN FILING and IA No.192492/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP (C) Diary No. 35663/2023
[TO BE TAKEN UP ALONG WITH ITEM NO. 49 I.E. SLP (C) No. 12210/2023]
(IA No.194548/2023-CONDONATION OF DELAY IN FILING and IA
No.194551/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP (C) Diary No. 36507/2023
[TO BE TAKEN UP ALONG WITH ITEM NO. 49 I.E. SLP(C) NO. 12210/2023]
(IA No.186518/2023-CONDONATION OF DELAY IN FILING and IA
No.186522/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No. 35658/2023 (XII-A)
(IA No.187612/2023-CONDONATION OF DELAY IN FILING and IA
No.187613/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 36496/2023 (XII-A)
(IA No.187000/2023-CONDONATION OF DELAY IN FILING and IA
No.187002/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP (C) Diary No. 40499/2023
[TO BE TAKEN UP ALONG WITH ITEM NO. 49 I.E. SLP(C) No. 12210/2023]
(FOR ADMISSION and I.R. and IA No.213961/2023-CONDONATION OF DELAY
IN FILING and IA No.213962/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.213960/2023-PERMISSION TO FILE PETITION
(SLP/TP/WP/..) and IA No.213959/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Signature Not Verified
Digitally signed by
Nidhi Ahuja
Date: 2023.11.01
Diary No. 35660/2023 (XII-A)
14:04:34 IST
Reason:
[TO BE TAKEN UP ALONG WITH ITEM NO. 38 I.E. Diary No. 40499/2023]
(FOR ADMISSION and I.R. and IA No.204832/2023-CONDONATION OF DELAY
1
SLP (C) No. 12210/2023 etc.
IN FILING and IA No.204834/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 36508/2023 (XII-A)
(FOR ADMISSION and I.R. and IA No.210494/2023-CONDONATION OF DELAY
IN FILING and IA No.210497/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 36512/2023 (XII-A)
(FOR ADMISSION and I.R. and IA No.199277/2023-CONDONATION OF DELAY
IN FILING and IA No.199282/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 38561/2023 (XII-A)
(IA No.202336/2023-CONDONATION OF DELAY IN FILING and IA
No.202337/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 40221/2023 (XII-A)
(FOR ADMISSION and I.R. and IA No.215450/2023-CONDONATION OF DELAY
IN FILING and IA No.215451/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.215449/2023-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 40502/2023 (XII-A)
(IA No.212353/2023-CONDONATION OF DELAY IN FILING and IA
No.212354/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.212352/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 41050/2023 (XII-A)
(IA No.212768/2023-CONDONATION OF DELAY IN FILING and IA
No.212769/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.212766/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 41245/2023 (XII-A)
(FOR ADMISSION and I.R. and IA No.210644/2023-CONDONATION OF DELAY
IN FILING and IA No.210645/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 41523/2023 (XII-A)
(IA No.214941/2023-CONDONATION OF DELAY IN FILING and IA
No.214942/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.214938/2023-PERMISSION TO FILE PETITION (SLP/TP/WP/..)
and IA No.214937/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 31-10-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
2
SLP (C) No. 12210/2023 etc.
For Petitioner(s)
Mr. Shailesh Madiyal, A.A.G.
Mr. Pashupathi Nath Razdan, AOR
Mr. Parth Awasthi, Adv.
Ms. Maitreyee Jagat Joshi, Adv.
Mr. Astik Gupta, Adv.
Mr. Vaibhav Sabharwal, Adv.
Mr. Salman Khurshid, Sr. Adv.
Ms. Naghma Imtiaz, Adv.
Mrs. Naghma Imttiaz, Adv.
Mr. Zargham Ahmed, Adv.
Mr. Saif Naseem, Adv.
Ms. Redhi Goyal, Adv.
Ms. Riddhi Goyal, Adv.
Mr. Ishu Dixit, Adv.
Ms. Richa Bais, Adv.
Ms. Sanchita Ain, Adv.
M/S. Equity Lex Associates, AOR
For Respondent(s)
Ms. Sanjana Saddy , AOR
Mr. Sanyat Lodha, Adv.
Mr. Shakeel Sarwar Wani, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Permission to file special leave petition is granted. Delay condoned.
Issue notice in SLP (C) Diary No. 40499/2023, Diary No. 35660/2023, Diary No. 36508/2023, Diary No. 36512/2023, Diary No. 38561/2023, Diary No. 40221/2023 Diary No. 40502/2023, Diary No. 41050/2023, Diary No. 41245/2023 and Diary No(s). 41523/2023.
Tag the matter along with SLP (C)No. 12210/2023.
List all the special leave petitions on 09th January, 2024. Interim order shall remain in operation till the next date of hearing.
(NIDHI AHUJA) (VIRENDER SINGH)
AR-cum-PS BRANCH OFFICER
3