Calcutta High Court (Appellete Side)
Azad Ali @ Azan & Ors vs The State Of West Bengal on 24 November, 2023
24.11.2023 Serial no.18 Aloke Ct. No. 30 CRA 18 of 2018 Azad Ali @ Azan & Ors.
Vs. The State of West Bengal Mr. Avishek Sinha ... for the State No service return has been placed in spite of Administrative Notice.
Accordingly, let a reminder be issued through the learned Registrar Administration (L&OM), High Court, Calcutta upon the appellants.
Learned counsel for the State is present. Let the matter appear in the monthly list of January, 2024.
(Shampa Dutt (Paul), J.)