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State of Rajasthan - Section

Section 62 in Rajasthan Stamp Act 1998

62. Allowance for spoiled or misused stamps how to be made.

- In any case in which allowance is made for spoiled or misused stamps, the Collector may given in lieu thereof,-
(a)other stamps of the same description and value; or
(b)if required and he thinks fit, stamps of any other description to be of the same amount in value; or
(c)at his discretion, the same value in money deduction ten paise for each rupee or fraction of a rupee.
Analogous Law. - Section 53 of the repealed Act.