Section 89(1)(c) in The Orissa Port Trust Act, 1962

[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

State of Odisha - Subsection

Section 89(1)(c) in The Orissa Port Trust Act, 1962

(c)in payment of the rates and expenses of landing, removing, storing or warehousing the same, and of all other charges to the Board in respect thereof.

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State of Odisha - Subsection

Section 89(1)(c) in The Orissa Port Trust Act, 1962