Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Odisha - Subsection Section 13(2) in The Orissa Marine Fishing Regulation Rules, 1983 (2)The notice issued by the Adjudicating Officer under Sub-rule (1) shall contain-(a)the date of hearing,(b)the time of hearing, and(c)the place of hearing clearly.
