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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(1)(b) in Jammu and Kashmir Khadi and Village Industries Board Act, 1965

(b)The functions, duties and powers of the Executive Officer shall be such as may be fixed by the Board, with the prior approval of the Government.