Section 19(3)(c) in THE REGIONAL RURAL BANKS ACT, 1976

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Union of India - Subsection

Section 19(3)(c) in THE REGIONAL RURAL BANKS ACT, 1976

(c)may, in relation to such accounts, examine the Chairman or any officer or employee of the Regional Rural Bank-------------------------------------1985. ------------------- 1. Subs. by Act 86 of 1988, s. 33 (w.e.f. 30-12-1988). 2. Ins. by s. 33, ibid. (w.e.f. 30-12-). 272

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Union of India - Subsection

Section 19(3)(c) in THE REGIONAL RURAL BANKS ACT, 1976