Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 33B] [Entire Act] Union of India - Subsection Section 33B(a) in The Water (Prevention And Control Of Pollution) Act, 1974 (a)an order or decision of the appellate authority under section 28, made on or after the commencement of the National Green Tribunal Act, 2010; or
