Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of Bihar - Subsection Section 71(1) in Bihar Inland Vessels Rules, 2013 (1)Notwithstanding anything contained in these rules any vessel overtaking any other shall keep out of the way of the vessel being overtaken;
