Bombay High Court
Thakur Tulsidas Parwani vs State Of Maharashtra And Another on 18 October, 2019
Bench: S.C. Dharmadhikari, G.S. Patel
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3155 OF 2017
Thakur Tulsidas Parwani ....Petitioner
V/S
State Of Maharashtra And Another ....Respondent
CORAM : S.C. DHARMADHIKARI &
G.S. PATEL, JJ
DATE : 18th October, 2019
P.C. :
Due to paucity of time the matter is adjourned to 10/01/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 18/10/2019 ::: Downloaded on - 19/10/2019 04:09:37 :::