Gauhati High Court
Page No.# 1/2 vs The State Of Assam And 5 Ors on 4 August, 2025
Author: Nelson Sailo
Bench: Nelson Sailo
Page No.# 1/2
GAHC010043372017
2025:GAU-AS:10098
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6218/2017
MAMATA CHAKRABORTY
W/O- SRI JYOTISH CHAKRABORTY, HEAD MISTRESS OF SVB BIDYA
MANDIR ME SCHOOL, P.O- SILCHAR- 788001, R/O- LANE NO.1, LINK ROAD,
SILCHAR, P.O AND P.S- SILCHAR, DIST- CACHAR, ASSAM
VERSUS
THE STATE OF ASSAM AND 5 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM,
EDUCATIONELEMENTARY DEPTT., ASSAM CIVIL SECRETARIAT, DISPUR,
GHY- 06, ASSAM
Advocate for the Petitioner : MR. S CHOUDHURY, MR. S BARUA
Advocate for the Respondent : , SC, ELEMENTARY EDUCATION
Page No.# 2/2
BEFORE
HONOURABLE MR. JUSTICE NELSON SAILO
ORDER
Date : 04.08.2025 None appears for the petitioner, when the matter is called. Same was the case when the matter was listed on 12.02.2020. Ms. P. Deka, learned Standing Counsel, appears for the Elementary Education Department.
The writ petition stands dismissed for non-prosecution.
JUDGE Comparing Assistant