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Gauhati High Court

Page No.# 1/2 vs The State Of Assam And 5 Ors on 4 August, 2025

Author: Nelson Sailo

Bench: Nelson Sailo

                                                                      Page No.# 1/2

GAHC010043372017




                                                               2025:GAU-AS:10098

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/6218/2017

            MAMATA CHAKRABORTY
            W/O- SRI JYOTISH CHAKRABORTY, HEAD MISTRESS OF SVB BIDYA
            MANDIR ME SCHOOL, P.O- SILCHAR- 788001, R/O- LANE NO.1, LINK ROAD,
            SILCHAR, P.O AND P.S- SILCHAR, DIST- CACHAR, ASSAM

            VERSUS

            THE STATE OF ASSAM AND 5 ORS
            REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM,
            EDUCATIONELEMENTARY DEPTT., ASSAM CIVIL SECRETARIAT, DISPUR,
            GHY- 06, ASSAM

Advocate for the Petitioner   : MR. S CHOUDHURY, MR. S BARUA

Advocate for the Respondent : , SC, ELEMENTARY EDUCATION
                                                                     Page No.# 2/2

                                  BEFORE
                      HONOURABLE MR. JUSTICE NELSON SAILO

                                     ORDER

Date : 04.08.2025 None appears for the petitioner, when the matter is called. Same was the case when the matter was listed on 12.02.2020. Ms. P. Deka, learned Standing Counsel, appears for the Elementary Education Department.

The writ petition stands dismissed for non-prosecution.

JUDGE Comparing Assistant