Supreme Court - Daily Orders
M. Babanna vs Kiocl Ltd on 22 February, 2021
Bench: Chief Justice, V. Ramasubramanian
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ITEM NO.16 Court No.1 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).6854/2017
(Arising out of impugned final judgment and order dated 14-12-2016
in WP No. 45745/2015 passed by the High Court Of Karnataka Circuit
Bench At Dharwad)
M. BABANNA Petitioner(s)
VERSUS
KIOCL LTD & ORS. Respondent(s)
[TO BE HEARD BY HON. THE CHIEF JUSTICE AND HON. V. RAMASUBRAMANIAN,
J.]
(With IA No. 63625/2017 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES and IA No. 2/2017 - PERMISSION TO FILE
SYNOPSIS AND LIST OF DATES)
WITH SLP(C) No. 1684/2017 (IV-A) (With IA No.124303/2020 -
APPLICATION FOR TAKING ON RECORD and IA No.49194/2020 - APPROPRIATE
ORDERS/DIRECTIONS and IA No.49193/2020 - EXEMPTION FROM FILING
AFFIDAVIT and IA No.10693/2021 - EXEMPTION FROM FILING AFFIDAVIT
and IA No.63626/2020 - EXEMPTION FROM FILING AFFIDAVIT and IA
No.49198/2020 - INTERVENTION/IMPLEADMENT and IA No.92471/2018 -
INTERVENTION/IMPLEADMENT and IA No.63624/2020 - MODIFICATION and IA
No.10691/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES and IA No.10621/2021 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 22-02-2021 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Mr. S. Udaya Kumar Sagar, Adv.
Ms. Bina Madhavan, Adv.
Mr. L.M. Chidanandayya, Adv.
Ms. Akanksha Mehra, Adv
For M/s Lawyer S Knit & Co, AOR
Mr. Dushyant Dave, Sr. Adv.
Mr. Shashikiran shetty, Sr. Adv.
Mr. Sharan Thakur, Adv.
Mr. Ramesh Babu M R, adv.
Signature Not Verified
Ms. Anuparna bordoloi, adv.
Mr. Mahesh Thakur, Adv.
Digitally signed by
Sanjay Kumar
Date: 2021.02.22
16:07:05 IST
Reason: Mr. Ramesh Babu M. R., AOR
For Respondent(s)/ Mr. Vikas Singh, Sr. Adv.
Applicant(s) Mr. Gaurav Sharma, Adv.
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Ms. Deepika Kaalia, Adv.
Mr. Dhawal Mohan, Adv.
Mr. Jayant Mohan, AOR
Mr. Mukul Rohatgi, Sr. Adv.
Mr. Ninad Laud, Adv.
Mr. Ivo D'Costa, Adv.
Mr. Jayant Mohan, AOR
Mrs. Anjani Aiyagari, AOR
Mr. S. K. Kulkarni, Adv.
Mr. M. Gireesh Kumar, Adv.
Mr. Ankur S. Kulkarni, AOR
Ms. Uditha Chakravarthy, Adv.
Mr. V. N. Raghupathy, AOR (Not Joined VC)
Mr. S. Udaya Kumar Sagar, Adv.
Ms. Bina Madhavan, Adv.
Mr. L.M. Chidanandayya, Adv.
Ms. Akanksha Mehra, Adv
For M/s Lawyer S Knit & Co, AOR
Mr. Krishnan Venugopal, Sr. Adv.
Mr. Ninad Laud, Adv.
Mr. Ivo D'Costa, Adv.
Ms. Aditi Phatak, Adv.
Ms. Anshula Vijay Kumar Grover, AOR
Mr. Harish Salve, Sr. Adv.
Mr. Siddharth Bhatnagar, Sr. Adv.
Mr. Nirnimesh Dube, Adv.
Mr. Susheel Joseph Cyriac, Adv.
For M/s Lex Regis Law Offices, AOR
UPON hearing the counsel the Court made the following
O R D E R
List these matters on 04.03.2021 along with SLP(C) No.30343/2017.
In the meantime, having regard to the circumstances of the case, we direct the State of Karnataka to file its counter affidavit in the matter(s).
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR