Kerala High Court
Jose Chacko vs State Of Kerala on 3 October, 2011
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
TUESDAY, THE 9TH DAY OF MAY 2017/19TH VAISAKHA, 1939
WP(C).No. 3447 of 2017 (E)
-----------------------------------------
PETITIONER(S) :
------------------------
1. JOSE CHACKO,
OPERATOR GRADE-A, KMML LTD., CHAVARA, RESIDING AT
VARIKKATT,SANTHI NAGAR-17A, RAMANKULANGARA,
KAVANADU.P.O,KOLLAM-691 003.
2. SURENDRAN.C,
ASSISTANT PLANT ENGINEER, KMML LTD., CHAVARA,
RESIDING AT SREEKALA MANDIRAM, KALARI, CHAVARA.P.O,
KOLLAM.
3. B.SREEKUMAR,
ASSISTANT PLANT ENGINEER, KMML LTD., CHAVARA,
RESIDING AT SREENILAYAM, MAVELI, PANMANA.P.O,
CHAVARA, KOLLAM.
4. J.ABDUL SHUKKUR,
SENIOR GRADE WORKER, KMML LTD., CHAVARA,
RESIDING AT KANIYANTAYYATHU HOUSE, ACKAL, PANMANA,
EDAPPALLYKOTTA.P.O, CHAVARA-691 583, KOLLAM.
5. K.THULASIDHARAN,
WORKER, KMML LTD., CHAVARA, RESIDING AT T.N.NIVAS,
CHITTUR, PANMANA, PONMANA.P.O, CHAVARA, KOLLAM.
6. K.V.BALARAMAN,
B GRADE KHALASI, KMML LTD.,CHAVARA, RESIDING AT
KONTHARA VEEDU, VADAKKUMTHALA.P.O, KARUNAGAPPALLY.
7. N.VIJAYAN,
SENIOR GRADE WORKER, KMML LTD., CHAVARA, RESIDING AT
CHALAKARA VEEDU, VADAKKUMTHALA P.O., KARUNAGAPPALLY.
8. A.CLEMENT BABU,
WELDER, KMML LTD., CHAVARA, RESIDING AT KUNNACHAM
VEEDU, PORUKKARA, EDAPPALLIKOTTA, CHAVARA-691 583.
9. RADHAKRISHNAN PILLAI.V,
ASSISTANT PLANT ENGINEER, KMML LTD., CHAVARA,
RESIDING AT ANADI, MANAKKARA, SASTHAMKOTTA.P.O,
PIN-690 521.
..2/-
..2..
WP(C).No. 3447 of 2017 (E)
-----------------------------------------
10. P.RAJU,
TECHNICIAN GRADE E, KMML LTD., CHAVARA, RESIDING AT RAJI
NIVAS, PANMANAMANAYIL, PANMANA.P.O, CHAVARA.
11. A.MUHAMMED NAZEER,
PLANT ENGINEER, MANNAZHATHU VILLA, MADAPPALLY,
EDAPPALLYKOTTA.P.O, CHAVARA, KOLLAM.
12. K.MUHAMMED RAFI,
KHALASI, KMML LTD., CHAVARA, RESIDING AT THAKKE KAVIL
VEEDU, AKKAL BHAGAM, PANMANA, EDAPPALLYKOTTA.P.O,
CHAVARA, KOLLAM-691 583.
13. T.GOPALAKRISHNAN,
SENIOR WORKER, KMML LTD., CHAVARA, RESIDING AT GOPIKA
BHAVANAM, KOLLAKA.P.O, KARUNAGAPPALLY.
14. MOHANAN.D,
TECHNICAL GRADE A, KMML LTD., CHAVARA, RESIDING AT
NIKHILAM, KOTTAKKAKAM, NALLEZHATHU JUNCTION,
CHAVARA.P.O, KOLLAM.
15. D.YOHANNAN,
BOILER OPERATOR GRADE A, KMML LTD., CHAVARA,
RESIDING AT KAIPOORATHIL HOUSE, KOLLAKA.P.O,
KARUNAGAPPALLY, KOLLAM.
16. ABOOBAKERKUTTY.A,
SENIOR GRADE OFFICE ASSISTANT, KMML LTD., CHAVARA,
RESIDING AT KUNNEL PADEETTATHIL, PALACKAL,
THEVALAKKARA.P.O, KOLLAM.
17. SEBASTIAN K.JOSEPH,
CHIEF COOK, KMML LTD., CHAVARA, RESIDING AT
KOLLAYILAKTHU VEEDU, THOTTINUVADAKKU, CHAVARA-691 583.
18. S.SAKTHIDHARAN PILLAI,
OPERATOR GRADE C, KMML LTD., CHAVARA, RESIDING AT
SRUTHY, MANAKKARA, SASTHAMKOTTA.
19. K.M.RETNAKUMAR,
OPERATOR GRADE A, KMML LTD., CHAVARA, RESIDING AT
KAVILAYIL, EZHAMKULAM, PUTHUMALA.P.O, PARAKODE,
PATHANAMTHITTA-691 554.
20. HARISH CHANDRA BABU,
OPERATOR GRADE A, KMML LTD., CHAVARA, RESIDING AT
KAMPATTIKIZHAKATHIL, PORUKKARA, PANMANA,
EDAPPALLYKOTTA.P.O, CHAVARA, KOLLAM.
..3/-
..3..
WP(C).No. 3447 of 2017 (E)
-----------------------------------------
21. K.G.REGHUNATH,
OPERATOR GRADE A, KMML LTD., CHAVARA, RESIDING AT
SREEDEVI, KANDALLOOR NORTH, PUTHIYAVILA.P.O-690 531.
22. K.BALACHANDRAN NAIR,
OPERATOR GRADE A, KMML LTD., CHAVARA, RESIDING AT
PLAVILA VEEDU, PIRAPPANCODU.P.O,
THIRUVANANTHAPURAM-695 607.
23. OMANAKUTTAN PILLAI.A,
OPERATOR GRADE C, KMML LTD., CHAVARA, RESIDING AT
NARAYANEEYAM, KOVOOR, ARINALLOOR.P.O, KOLLAM-691 538.
24. GENESA RAO.L,
TECHNICIAN GRADE A, KMML LTD., CHAVARA, RESIDING AT
PERIYATTU GEETHAM, KOLLAKA.P.O, KARUNAGAPPALLY.
25. R.RADHAKRISHNAN,
SENIOR GRADE WORKER, KMML LTD., CHAVARA, RESIDING AT
RADHAKRISHNALAYAM, PANMANA, CHAVARA.P.O, KOLLAM.
26. KITTU.K,
SENIOR DRIVER, KMML LTD., CHAVARA, RESIDING AT MARATHA
PARAMB HOUSE, KANNANKODE, KARIPPODE.P.O, PALAKKAD.
27. KISHORE.V,
ASSISTANT PLANT ENGINEER, KMML LTD., CHAVARA,
RESIDING AT GOWRI VIHAR, MYTHRI NAGAR-7,
KADAPPAKKADA.P.O, KOLLAM.
28. C.BABU,
EQUIPMENT OPERATOR GRADE C, KMML LTD., CHAVARA,
RESIDING AT MAMPUZHA VADAKKATHIL, VADUTHALA,
PANMANA, PUTHANCHANTH.P.O, CHAVARA.
29. VIJAYENDRAN.P,
TECHNICIAN GRADE A, KMML LTD., CHAVARA, RESIDING AT
KRISHNAGIRI, VADAKKUMTHALA EAST, KARUNAGAPPALLY P.O,
KOLLAM.
30. P.KALADHARAN PILLAI,
SENIOR GRADE FTD/FM, KMML LTD., CHAVARA, RESIDING AT
KAILAS, EDAPPALLYKOTTA.P.O, PANMANA, CHAVARA, KOLLAM.
31. P.VARADARAJAN,
SENIOR GRADE FTD/FM, KMML LTD., CHAVARA, RESIDING AT
PARVATHY BHAVAN, CHAVARA.P.O, KULANGARABHAGAM,
CHAVARA, KOLLAM.
..4/-
..4..
WP(C).No. 3447 of 2017 (E)
-----------------------------------------
32. R.PRASANNARAJAN PILLAI,
SENIOR GRADE FTD, KMML LTD., CHAVARA, RESIDING AT KUMARI
BHAVANAM, MANAKKARA, SASTHAMCOTTA.
33. G.MOHANAN PILLAI,
TCF-B, KMML LTD., CHAVARA, RESIDING AT SREESYLAM,
K.S.PURAM.P.O,PUTHIYAKAVU, KARUNAGAPPALLY.
34. V.UNNIKRISHNAN,
TECHNICIAN FITTER-A, KMML LTD., CHAVARA, RESIDING AT
SREENARAYANAVILASAM, VADKKUMBHAGOM, CHAVARA SOUTH.
35. S.AJAYKUMAR,
PLANT ENGINEER, KMML LTD., CHAVARA, RESIDING AT AJAY
NIVAS, KAIKULANGARA NORTH, CUTCHERRY.P.O,KOLLAM.
36. NASEEMA.K,
CLERK CUM TYPIST, KMML LTD., CHAVARA, RESIDING AT RIYAZ
MANZIL, KOLLAM, PANMANA, CHAVARA P.O, KOLLAM.
37. JOHNSON.K.P,
ASSISTANT PLANT ENGINEER, KMML LTD., CHAVARA,
RESIDING AT KALAPPURAKKAL, CHAVARA.P.O,
KULANGARA BHAGAM.
38. D.ANANDAN PILLAI,
SENIOR GRADE WORKER, KMML LTD., CHAVARA, RESIDING AT
KAVUANKARA THEKKATHIL, KANNANKARA BHAGAM,
MANAYIL.P.O, PANMANA.
39. G.VENU,
STORE ATTENDER, KMML LTD., CHAVARA, RESIDING AT VIDYA
BHAVAN,VADUTHALA, PANMANA, PUTHANCHANTHA.P.O,
CHAVARA.
40. N.SALIM,
SENIOR GRADE WORKER, KMML LTD., CHAVARA, RESIDING AT
KODUKOTTU KIZHAKKATHIL, KALARI, PANMANA, CHAVARA.
41. K.J.LAWRANCE,
SENIOR GRADE WORKER, KMML LTD., CHAVARA, RESIDING AT
MULLASSERIL, POROOKKARA, EDAPPALLYKOTTA.
42. MOHANAN PILLAI,
SENIOR GRADE WORKER, KMML LTD., CHAVARA, RESIDING AT
LAXMI VILASAM, THOTTINU VADAKKU, CHAVARA.
43. JAYAKUTTAN,
STORE ASSISTANT, KMML LTD., CHAVARA, RESIDING AT AMBADI,
KALARI, PANAMANA, CHAVARA.
..5/-
..5..
WP(C).No. 3447 of 2017 (E)
-----------------------------------------
44. V.MOHANAN,
SR.GRADE OFFICE ASSISTANT, SOUPARNIKA, UDAYA JUNCTION,
KADAPPA, MYNAGAPPALLY, KOLLAM.
45. KAMALADHARAN.P,
JUNIOR TECHNICIAN, KMML LTD., CHAVARA, RESIDING AT
SOUMYANIVAS, KOLLAM, PANMANA, CHAVARA, KOLLAM.
46. DILEEP KUMAR.T.G,
JUNIOR TECHNICIAN-PLUMBER, KMML LTD., CHAVARA,
RESIDING AT THAZHOOR VEEDU, VADAKUMTHALA MEKKU,
VADAKUMTHALA.P.O, KARUNAGAPPALLY.
47. RAHIM.N,
OPERATOR GRADE-A, KMML LTD., CHAVARA, RESIDING AT
KEZHOOR HOUSE, S.V.MARKET.P.O,KOZHIKKODU,
KARUNAGAPPALLY.
48. RAJAN.V,
OPERATOR GRADE-C, KMML LTD., CHAVARA, RESIDING AT
AMARAVATHY,THOTTINU VADAKKU, CHAVARA.
49. R.RAVINDRAN NAIR,
OPERATOR GRADE-A, KMML LTD., CHAVARA, RESIDING AT
SREERANGAM, VADAKUMTHALA MEKKU, VADAKUMTHALA.P.O,
KARUNAGAPPALLY.
50. M.R.VASANTHAKUMAR,
OPERATOR GRADE-A, KMML LTD., CHAVARA, RESIDING AT
PERUMANA, VADAKUMTHALA EAST.P.O,KARUNAGAPPALLY.
51. H.NAZAR KUNJU,
OPERATOR GRADE-A, KMML LTD., CHAVARA, RESIDING AT
KOCHUVEETTIL, KUMALATHARA BHAGAM MANAYIL,
PANMANA.P.O, CHAVARA, KOLLAM.
52. MUHAMMED KUNJU.H,
OPERATOR GRADE-A, KMML LTD., CHAVARA, RESIDING AT
VASOONTAYYATH HOUSE, VADAKKUMTHALA EAST.P.O,
KARUNAGAPPALLY, KOLLAM-690 536.
53. J.SOMAN,
SENIOR GRADE WORKER, LATHIKA NIVAS, CHITTOOR,
PANMANA, CHAVARA, KOLLAM.
54. P.G.VARGHEES,
PLANT ENGINEER, KMML LTD., CHAVARA, RESIDING AT
PANTHRAVILAKATHU, KADAMPANADU NORTH.P.O,
PATHANAMTHITTA-691 522.
..6/-
..6..
WP(C).No. 3447 of 2017 (E)
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55. G.VIJAY KUMAR,
OPERATOR GRADE-C, KMML LTD., CHAVARA, RESIDING AT
SREEKUMAR MANDIRAM, KALARI, CHAVARA.P.O, KOLLAM.
56. ANADAN.V,
OPERATOR GRADE-C, KMML LTD., CHAVARA, RESIDING AT
ANEESH BHAVANAM, CHITTOOR, PANAMA.P.O, CHAVARA,
KOLLAM-691 583.
57. JAYASANKAR.P.D,
SENIOR GRADE STENO, KMML LTD., CHAVARA, RESIDING AT
ABHILASH, PUTHANTHURA.P.O, NEENDAKARA, KOLLAM.
58. VIJAYALEKSHMI AMMA.R,
TYPIST GRADE II, KMML LTD., CHAVARA, RESIDING AT
KOLASSERIL, MARUTHOORKULANGARA NORTH,
ALUMKADAVU.P.O,KARUNAGAPPALLY, KOLLAM.
59. S.VALSAMMA,
TYPIST GRADE-I, KMML LTD., CHAVARA, RESIDING AT
RAMALAYAM, CHERAVALLY, KAYAMKULAM, ALAPPUZHA.
60. G.SATHEESH CHANDRAN PILLAI,
SENIOR GRADE TIME KEEPER, KMML LTD., CHAVARA,
RESIDING AT CHOONATTY, VALLIKUNNAM.P.O,
MAVELIKKARA, ALAPPUZHA-690 501.
61. KUTTAN PILLAI.P,
PLANT ENGINEER, KMML LTD., CHAVARA, RESIDING AT VIJAYA
BHAVANAM, THOTTINUVADAKKU, CHAVARA.
62. HEMACHANDRAN PILLAI.V,
TECHNICIAN GRADE-B, KMML LTD., CHAVARA, RESIDING AT
INDIRA BHAVANAM, KULANGARA BHAGAM, CHAVARA, KOLLAM.
63. K.BHADHRAN,
PLANT ENGINEER, KMML LTD., CHAVARA, RESIDING AT
VAZHAKKOOTTATHIL KIZHAKATHIL, ELIPPAKULAM.P.O,
KAYAMKULAM-690 503.
64. S.VIJAYAN PILLAI,
SENIOR GRADE WORKER, KMML LTD., CHAVARA, RESIDING AT
CHAVARA VADAKKATHIL PUTHANVEEDU, MEKKAD, PANMANA
CHAVARA.
65. B.CHANDRAN PILLAI, TECHNICIAN GRADE-A,
KMML LTD., CHAVARA, RESIDING AT SREEKRISHNA VILASAM,
KANATHRAKUNNAM, KALARI JUNCTION.P.O,SASTHAMKOTTA.
..7/-
..7..
WP(C).No. 3447 of 2017 (E)
-----------------------------------------
66. G.SURENDRAN,
JUNIOR KHALASI, KMML LTD., CHAVARA, RESIDING AT
CHAVARAYIL VEEDU, KALARI, PANMANA, CHAVARA.
67. S.JAYAKUMAR,
SENIOR GRADE WORKER, KMML LTD., CHAVARA, RESIDING AT
RADHALAYAM, PONMANA.P.O, CHAVARA, KOLLAM.
68. BINOY.A,
ASSISTANT PLANT ENGINEER, KMML LTD., CHAVARA,
RESIDING AT PUNTHILATHU HOUSE, PULLIKKANAKKU,
KAYAMKULAM-690 537.
69. REGUNATH.P,
OPERATOR GRADE-A, KMML LTD., CHAVARA,
RESIDING AT GIRISREE, KAVANAD.P.O,KOLLAM-691 003.
70. SUNNY CHARLES,
TECHNICIAN GRADE-A, KMML LTD., CHAVARA, RESIDING AT
PANACKEL HOUSE, MANAYILKULANGARA,
THIRUMULLAVARAM.P.O,KOLLAM.
71. R.S.RAJAGOPAL,
ASSISTANT PLANT ENGINEER,KMML LTD,CHAVARA,RESIDING AT
SREERAJ BHAVAN,THOTTINUVADAKKU,CHAVARA,
KOLLAM-691583.
72. T.RAJEEVAN,
ASSISTANT PLANT ENGINEER,KMML LTD,CHAVARA,RESIDING AT
A.R.MANDIRAM,MEENATHUCHERRY,KAVANADU.P.O,
KOLLAM-690003.
73. REMESH KUMAR.D,
ASSISTANT PLANT ENGINEER,KMML LTD.,CHAVARA,
RESIDING AT PALAMOOTTIL THARAYIL,CHITTOOR,
PANMANA,PONMANA.P.O,KOLLAM-691583.
74. N.SASI,
PLANT ENGINEER,KMML LTD.,CHAVARA,RESIDING AT
PARAPPURATHU VEEDU,KUMBALAM.P.O,MULAVANA,
KUNDARA,KOLLAM.
75. A.HAMSAKUTTY,
TECHNICIAN GRADE-C,KMML LTD.,CHAVARA,RESIDING AT
DARULAMAM,NETTIYAD,EDAPPALLIKOTTA.P.O,CHAVARA,
KOLLAM.
76. S.SHAFY,
ASSISTANT PLANT ENGINEER,KMML LTD,CHAVARA,RESIDING AT
VILAVOLIL VEEDU,VADAKKUMTHALA EAST.P.O,
KARUNAGAPPALLY.
77. B.OMABNAKUTTAN NAIR,
TECHNICIAN GRADE-C,KMML LTD,CHAVARA,RESIDING AT VADAKKE
VELLAYIL,CHITTOOR,PANMANA,
PONMANA.P.O,CHAVARA-691583.
78. G.RADHAKRISHNA PILLAI,
SENIOR GRADE WORKER,RESMA BHAVANAM,KALARI,
PANMANA,CHAVARA.P.O,KOLLAM.
79. P.THANKACHAN,
KHALASI,KMML LTD,CHAVARA,RESIDING AT BENGLAVIL PUTHEN
VEEDU,CHITTOOR,PANAMANA,PONMANA.P.O,
KOLLAM-691583.
80. K.BALABHADRAN,
KHALASI,KMML LTD,CHAVARA,RESIDING AT ANJU BHAVANAM,
KOLLAKA.P.O,KARUNAGAPPALLY.
81. N.MOHANAN,
TECHNICIAN WELDER GRADE-B,KMML LTD.,CHAVARA,
RESIDING AT VISHNU BHAVANAM,MEKKAD,PANMANA,
CHAVARA.P.O,KOLLAM-691583.
82. S.BABU,
WORKER GRADE-I,KMML LTD,CHAVARA,RESIDING AT KARALI
PADEETTATHIL,KALARI,PANMANA,CHAVARA.P.O.,691583.
83. B.SURESHKUMAR,
TECHNICIAN GRADE-A,KMML LTD,CHAVARA,RESIDING AT
ATHIRA,VADAKKUMTHALA EAST.P.O,KARUNAGAPPALLY,
KOLLAM-690536.
84. S.HARIKRISHNAN,
ATO,KMML LTD,CHAVARA,RESIDING AT GANAPATHY BHAVAN,
280 KSEB NAGAR,VALLIKKEEZHU,KAVANAD.P.O,KOLLAM-691003.
85. BALACHANDRAN NAIR.G,
SENIOR GRADE SECURITY GUARD,KMML LTD,CHAVARA,
RESIDING AT T.C.8/350(4),AMBA PRASADAM,
THIRUMALA(P.O),TRIVANDRUM-6.
86. VISWAMBHARAN.J,
SENIOR SECURITY GUARD,KMML LTD.,CHAVARA,RESIDING AT
PULARI,MANNUVEED,PIRAPPANCODE.P.O,VENJARAMMOOD,
TRIVANDRUM-695607.
87. R.PRAKASBABU,
SENIOR GRADE WORKER,KMML LTD.,CHAVARA,RESIDING AT VISHNU
BHAVANAM,EDAKULANGARA.P.O,KARUNAGAPPALLY.
88. K.THAMARAKSHAN,
KHALASI,KMML LTD,CHAVARA,RESIDING AT THARESH
BHAVANAM,CHITTOOR,PANAMANA,PONMANA.P.O.
89. P.N.ASOKAN,
ASSISTANT PLANT ENGINEER,KMML LTD.,CHAVARA,RESIDING AT
KANIKA,VADAKKADATH KAVU,ADOOR.
90. B.RADHAKRISHNA PILLAI,
TECHNICIAN CUM FITTER GRADE-A,KMML LTD,CHAVARA,
RESIDING AT MAHANU(KIZHAKKEDATHU),KOLLAM,PANMANA,
CHAVARA.P.O,KOLLAM-691583.
91. PADMAKUMARI.S,
ASSISTANT PLANT ENGINEER,KMML LTD,CHAVARA,RESIDING AT
EDASSERIL PUTHAN VEEDU,MIDAPPILLY,PANMANA,
EDAPPALLYKOTTA.P.O,CHAVARA,KOLLAM.
92. K.VIJAYARAJAN PILLAI,
SENIOR GRADE WORKER,KMML LTD,CHAVARA,RESIDING AT
KIZHAKKADATHU KIZHAKKATHIL,PANMANA,CHAVARA.P.O.
93. S.SASIDHARAN,
SENIOR GRADE FIRST AIDER,KMML LTD,CHAVARA,RESIDING AT
SUNIL BHAVANAM,PALODE,EDAPPALLIKOTTA.P.O,
CHAVARA,KOLLAM-691583.
94. K.RAJENDRAN,
SENIOR GRADE FIRST AIDER,KMML LTD.,CHAVARA,RESIDING AT
SUNIL BHAVANAM,PALODE,EDAPPALLIKOTTA.P.O,
CHAVARA,KOLLAM-691583.
95. S.SOMARAJAN,
JUNIOR TECHNICIAN GRADE-II,KMML LTD,CHAVARA,
RESIDING AT THEKKE THANICKAL,VADUTHALA,PANAMANA,
PUTHANCHANTHA.P.O.,CHAVARA.
96. R.HARIDASAN,
SCIENTIFIC OFFICER,KMML LTD.,CHAVARA,RESIDING AT HARSHA,TC
6/1027(1),P.R.A-85,PADAYANI ROAD,
VATTIYOORKAVU.P.O,THIRUVANANTHAPURAM.
97. SARNGADHARAN.M.N,
DEPTUTY MANAGER,KMML LTD.,CHAVARA,RESIDING AT MULACKAL
HOUSE,KEZHUVAMKULAM.P.O,CHERPUNKAL(VIA),
KOTTAYAM-686584.
98. B.GOPALAKRISHNAN,
FIRST GRADE WORKER,KMML LTD,CHAVARA,RESIDING AT
KARINATTE KIZHAKKATHIL,KANNIMELCHERI,KAVANADU.P.O,
KOLLAM.
99. SASEENDRAN,
FIRST GRADE WORKER,KMML LTD.,CHAVARA,RESIDING AT
CHALLITHARA PUTHAN VEEDU,PONMANA.P.O,CHITTOOR.
BY ADVS.SRI.C.UNNIKRISHNAN (KOLLAM)
SRI.S.BIJU (KIZHAKKANELA)
RESPONDENT(S)/RESPONDENTS:
--------------------------
1. STATE OF KERALA,
REPRESENTED BY ITS CHIEF SECRETARY,GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM-695001.
2. SECRETARY TO GOVERNMENT,
INDUSTRIES DEPARTMENT,GOVERNMENT,SECRETARIAT,
THIRUVANANTHAPURAM-695001.
3. THE KERALA MINERALS & METALS LTD.,
CHAVARA,KOLLAM,REPRESENTED BY ITS MANAGING DIRECTOR,
PIN-691583.
4. THE MANAGING DIRECTOR,
KERALA MINERALS & METALS LTD.,CHAVARA,KOLLAM,
PIN-691583.
R3 & 4 BY ADV. SRI.K.ANAND (SR.)
R3 & 4 BY ADV. SMT.LATHA ANAND, SC, KERALA MINERALS AND
METALS LIMITED
R BY GOVERNMENT PLEADER
R BY SMT.LATHA ANAND, SC, KERALA MINERALS AND METALS LI
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 09-
05-2017, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No. 3447 of 2017 (E)
---------------------------
APPENDIX
PETITIONER(S)' EXHIBITS
-----------------------
EXHIBIT P1 A TRUE COPY OF THE REPRESENTATION DATED 03.10.2011
SUBMITTED BY THE EMPLOYEES UNIONS.
EXHIBIT P2 A TRUE COPY OF THE COMMUNICATION NO.26106/H3/11/ID DATED
23.11.2011 ISSUED BY THE 2ND RESPONDENT TO THE 4TH RESPONDENT
EXHIBIT P3 A TRUE COPY OF THE REPORT TP/PD/P1 12/11 DATED 09/12/2011
FORWARDED BY THE 4TH RESPONDENT TO THE 2ND RESPONDENT
EXHIBIT P4 A TRUE COPY OF THE COMMUNICATION NO.26106/H3/11/ID DATED
13.01.2012 ISSUED BY THE 2ND RESPONDENT TO THE 4TH RESPONDENT
EXHIBIT P5 A TRUE COPY OF THE NOTE OF ITEM NO.30 IN THE MEETING OF
THE BOARD OF DIRECTORS DATED 30.06.2012 AND ITS DECISION
EXHIBIT P6 A TRUE COPY OF THE G.O.(MS)NO.108/2014/ID DATED 31.07.2014
EXHIBIT P7 A TRUE COPY OF THE RTI REPLYDATED 18.01.2017 ISSUED BY
THE TCC
EXHIBIT P8 A TRUE COPY OF THE INTERIM ORDER DATED 24.02.2016 IN W.P.
(C)NO.7017/2016 ISSUED BY THIS HON'BLE COURT
EXHIBIT P9 A TRUE COPY OF THE G.O.(P)NO.469/2014/FIN DATED 31.10.2014
EXHIBIT P10 A TRUE COPY OF THE RTI REPLY DATED 27.10.2016 ISSUED BY
THE KMML
EXHIBIT P11 A TRUE COPY OF THE DETAILS OF RETIRING OFFICERS AND
EMPLOYEES FOR THE YEAR 2017 PUBLISHED BY KMML ON 30.11.2016.
RESPONDENT(S)' EXHIBITS
-----------------------
ANU SIVARAMAN, J.
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W.P.(C) No.3447 of 2017(E)
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Dated this the 9th day of May, 2017
JUDGMENT
The petitioners, who are the employees of the 3rd respondent, have filed this writ petition, seeking enhancement of their retirement age.
2. I have heard the learned counsel for the petitioners, the learned Government Pleader, and the learned counsel for respondents 3 and 4.
3. Having regard to the facts and circumstances of the case and the submissions made at the bar, I am of the opinion that the requests and the recommendation made for enhancement of retirement age are to be considered by the Government, in accordance with law. In the above circumstances, there will be a direction to the 2nd respondent to take up, consider and pass orders on the requests for enhancement of retirement age as recommended by the 4th respondent in Ext.P3, within a period of three months from the date of receipt of a copy W.P.(c).No.3447 of 2017 : 2 : of this judgment. In case the Government permits the enhancement of retirement age, it is made clear that, the petitioners will also be entitled to claim the benefit of such order.
The writ petition is disposed of accordingly.
Sd/-
ANU SIVARAMAN, JUDGE sm/