Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Sikkim - Subsection Section 67(3) in The Sikkim Prisons Act, 2007 (3)In the latter case he shall state what extent of punishment he thinks the prisoner can undergo without injury to his health.
