Bihari Lal & Ors. vs . State Of H.P. & Ors. on 3 March, 2022

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Bihari Lal & ors. vs. State of H.P. & ors.

CWPOA No. 4047/2020

3.3.2022 Present: Mr. A. K. Gupta, Advocate, for the petitioners.

Mr. Rajinder Dogra, Sr. Addl. A.G. with Mr. Vinod Thakur, Addl. A.G. and Mr. Rajat Chauhan, Law Officer, for the respondents-State.

Learned counsel for the petitioner prays for and is granted four weeks' time to file rejoinder.

List on 7.4.2022.

(Tarlok Singh Chauhan) Judge 3.3.2022 (pankaj) ::: Downloaded on - 03/03/2022 20:13:24 :::CIS

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