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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(5) in Nims University Rajasthan, Jaipur Act, 2008

(5)The pro-vice-chancellor shall assist the vice-chancellor in such matters as are assigned to him by the vice-chancellor from time to time and shall exercise such powers and perform such functions as may be delegated to him by the Vice-chancellor.