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[Cites 0, Cited by 0] [Section 120(3)] [Section 120] [Entire Act]

State of Uttarakhand - Subsection

Section 120(3)(a) in Uttarakhand Panchayati Raj Act, 2016

(a)The management, control and administration of every public institution maintained exclusively out of the Zila Nidhi shall vest in the Zila Panchayat.