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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Telangana - Subsection

Section 24(1)(ii) in Telangana Civil Courts Act, 1972

(ii)any [Junior Civil Judge] [Substituted by Act No. 29 of 1997.], with like jurisdiction upto the amount of [four thousand rupees.] [Substituted by Act No.30 of 1989.]