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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of West Bengal - Subsection

Section 28(1) in The Jadavpur University Act, 1981

(1)Every Teacher, every officer and every employee of the University shall, on appointment as such, be provided with a letter of appointment containing such terms and conditions of appointment as may be prescribed by [Statutes] [Word substituted for the word 'Ordinances' by W.B. Act 5 of 1983.].