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State of Uttar Pradesh - Section

Section 72 in The U.P. Narcotic Drugs Rules, 1986

72. Sale of opium from Sadar treasuries only.

- Opium shall be sold from Sadar treasuries to opium addicts at such rate as the Government may, from time to time, prescribe by notification in the Gazette, supplies shall be made under conditions as may be prescribed by the Government from time to time.