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[Cites 0, Cited by 1] [Section 70] [Entire Act]

Bombay Presidency - Subsection

Section 70(3) in The Bombay University Act, 1974

(3)The University shall have, and maintain a Contingency Fund under a separate head in the University accounts, to which shall be credited such sums as may, from time to time, be granted as contributions or grants by the State Government specially for this purpose. Such Fund shall be used only for making advances for the purpose of meeting unforeseen expenditure.