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State of Rajasthan - Section

Section 35 in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959

35. Consignment of Bonds.

- The [Public Debt Office, Jaipur] [Substituted by Notification No. F. 1 C(2) Revenue 1 A/62, dated 18.7.1962, Published in Rajasthan Gazette, Part 4-C, dated 23.8.1962.] shall on receipt of the indent [in triplicate] [Substituted vide No. F. 1(23) Revenue A/66, dated 7.5.1966-Published in Rajasthan Gazette 4(ga). dated 7.7.1966, Page 216.], retain one copy & forward the other two copies together with the consignment of bonds indented to the Treasury Officer of the district to which the indent relates, after entering in columns 18 to 27 of the indent the particulars of the bonds issued.