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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(7) in Rajasthan River Basin and Water Resources Planning Rules, 2015

(7)If any Member who was present in the previous meeting draw the attention of the Chairperson to any portion of the minutes of the proceedings of the previous meeting as erroneously entered in the minute book, such amendment as the Chairperson deems proper shall be made.