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[Cites 0, Cited by 0] [Section 102(1)] [Section 102] [Entire Act]

State of Haryana - Subsection

Section 102(1)(b) in Haryana Co-operative Societies Act, 1984

(b)between a member, past member or persons claiming through a member, past member or deceased member and the society, its committee or any officer, agent or employee of the society or liquidator, past or present; or