Section 38(2)(e) in The Prevention Of Cruelty To Animals Act, 1960

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Union of India - Subsection

Section 38(2)(e) in The Prevention Of Cruelty To Animals Act, 1960

(e)prohibiting the use of any bit or harness involving cruelty to animals;

(ea)the other methods of destruction of stray dogs referred to in clause (b) of sub-section (3) of section 11;

(eb)the methods by which any animal which cannot be removed without cruelty may be destroyed under sub-section (3) of section 13;