Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 133(1)] [Section 133] [Entire Act] State of Bihar - Subsection Section 133(1)(a) in The Bihar Motor Vehicles Rules, 1992 (a)to issue a delivery note in duplicate to each consignor in respect of every consignment accepted by the owner for Transportation, and