Section 3(2)(f) in The Assam Cement Control Act, 1953

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State of Assam - Subsection

Section 3(2)(f) in The Assam Cement Control Act, 1953

(f)for requiring persons engaged in the supply or distribution of, or trade or commerce in cement, to maintain and produce for inspection of such books, accounts and records relating to their business and to furnish such information relating thereto, as may be specified in the order; and

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State of Assam - Subsection

Section 3(2)(f) in The Assam Cement Control Act, 1953