Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(11)] [Section 35] [Entire Act] State of West Bengal - Subsection Section 35(11)(a) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017 (a)pass an order for further inspection or inquiry by another supervisory authority with intimation to the applicant; or