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[Section 8]
[Entire Act]
State of Gujarat - Subsection
Section 8(1) in Engineering Courses to Bachelor of Engineering and Technology Courses (Regulation of Admission and Payment of Fees) Rules, 2013
| (a) Scheduled Caste : | 7 % | |
| (b) Scheduled Tribe : | 15 % | |
| (c) Socially and Educationally Backward Class,including Widows and Orphan of any caste: | 27 % |