Section 3(2)(b) in The Bombay Labour Welfare Fund Act, 1953

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State of Gujarat - Subsection

Section 3(2)(b) in The Bombay Labour Welfare Fund Act, 1953

(b)all unpaid accumulations;

(bb)[ any contribution paid under Section 6B.] [Item (bb) was inserted by Gujarat 29 of 1973, Section 3 (29).]

(bbb)[ any interest paid under section 6c.] [Clause (bbb) was inserted by Gujarat 36 of 1980, Section 2.]