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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(3)(m) in THE RASHTRIYA RAKSHA UNIVERSITY ACT, 2020

(m)to delegate any of its powers to the Executive Council, Vice-Chancellor, Pro Vice- Chancellors, Deans, Registrar or any authority of the University or to a committee or to any other officer or employee, of the University;