Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 78 in The Jharkhand Agricultural Produce Markets Rules, 2000

78. Annual report.

- At the end of each year the Market Committee shall prepare an annual report as per Form no. XVII and submit copies of it to the Board and to such other officer as may be directed by it.