Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(iii) in The West Bengal Primary Education Act, 1973 (iii)["Calcutta" means Calcutta defined in the Calcutta Municipal Corporation Act, 1980;] [[Clause (iii) substituted by W.B. Act 19 of 1994, which was earlier as under :-
