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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Karnataka - Subsection

Section 24(1)(c) in Roerich and Devikarani Roerich Estate (Acquisition and Transfer) Act, 1996

(c)shall arrange for the proper collection of the income and for the incurring of the expenditure of the Board.